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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(9) in Alagappa University Act, 1985

(9)[ Heads of University Departments of Study and Research; [Substituted by Tamil Nadu Universities Laws (Amendment) Act, 2002 (Tamil Nadu Act 35 of 2002).](9-A) Principals of all colleges;(9-B) The Librarian of the University Library;(9-C) The Director of Physical Education of the University; and]