Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 73 in The Maharashtra Animal and Fishery Sciences University Act, 1998

73. Amendment of Maharashtra XLI of 1983.

- The Maharashtra Agriculture Universities (Krishi Vidyapeeths) Act, 1983, shall, with effect from the appointed day, stand amended to the extent and in the manner specified in the Second Schedule.