Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 84 in Life Insurance Corporation of India (Staff) Rules, 1960 84. [ Entertainment Facilities. [Notified in Gazette of India, Part-IV dated 8.1.1966.] - The Corporation may grant such entertainment facilities to its employees belonging to Class II as may be decided by [the Board] from time to time.]
