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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Kerala - Subsection

Section 44(1) in Kerala Agricultural University Act, 1971

(1)The University shall constitute for the benefit of the officers, teachers, clerical staff and other employees of the University such pension, insurance and provident funds as it may deem fit in such manner and subject to such conditions as may be prescribed.