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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Assam - Subsection

Section 39(1)(ii) in Rabindranath Tagore University Act, 2017

(ii)three persons not holding any office of profit under the University of whom one to be nominated by the Chancellor, one to be nominated by the Executive Council and other to be nominated by the Academic Council;