Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of West Bengal - Subsection Section 35(3) in The West Bengal State Council Of Vocational Education And Training Act, 2005. (3)On the re-establishment of the Council under sub-section (2), the Administrator shall cease to exercise his powers and perform his duties.
