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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of West Bengal - Subsection

Section 147(2) in The Calcutta Municipal Corporation Act, 1980

(2)All dividends and other sums received in respect of any such investment shall, as soon as possible, be credited to the appropriate Sinking Fund and invested in the manner laid down in sub-section (1).