Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Kerala - Subsection Section 33(2) in Sree Sankaracharya University of Sanskrit Act, 1994 (2)The general fund of the University shall be utilized in such manner as may be prescribed by the Statutes for fulfilling the objects of the University.
