Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(8) in Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004 (8)The Distribution Licensee shall maintain a record of expenditure incurred for providing of electric line or electrical plant or electric meter for supply of electricity to such a person.
