Punjab-Haryana High Court
Surinder Kaur vs Raminder Kaur And Others on 14 September, 2012
Author: Jasbir Singh
Bench: Jasbir Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No. 1897 of 2001
Date of decision : 14.9.2012
Surinder Kaur .......Appellant
Vs.
Raminder Kaur and others ..........Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice
Present:- None for the appellant
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Jasbir Singh, Acting Chief Justice (Oral) In this appeal the appellant has laid challenge to an election of respondent No.1, elected from Ward No.7 of Municipal Council, Ahmedgarh, Tehsil Malerkotla, District Sangrur, which was held on 12.1.1998.
With the passage of time, this appeal has become infructuous. Disposed of accordingly.
(Jasbir Singh) Acting Chief Justice 14.9.2012 gk