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[Cites 0, Cited by 0] [Section 257(3)] [Section 257] [Entire Act]

State of West Bengal - Subsection

Section 257(3)(ii) in West Bengal Municipal Corporation Act, 2006

(ii)posts, poles, standards, stays, struts, brackets, tunnels, culverts, or any other contrivance for carrying, suspending or supporting such electric wires, gas-pipes or lamps in or upon any immovable property: