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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(1) in Telangana (Compulsory Teaching and Learning of Telugu in Schools) Act, 2018

(1)The Government may, if it is of the opinion that it is expedient or necessary so to do, by notification add to or alter or amend the Schedule and on notification, the Schedule shall stand amended accordingly.