Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(d) in Tamil Nadu Private Schools (Regulation) Act, 2018

(d)any class or course or medium of instruction opened on or after the date of commencement of the academic year 1991 - 1992 in a private school in existence on the date of such commencement.