Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(72) in The Calcutta Metro Railway General Rules, 2000 (72)"On Board CATC equipment" means the CATC equipment provided in the train, which enables ATP and ATO functions to be carried out on the train.
