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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(15) in The Orissa Goshala Rules, 1985

(15)Proceedings of every election meeting of the Federation shall be recorded in a register called the Minutes Book by the person presiding over the meeting. Proceedings of all other meetings of the Federation shall be recorded by the Secretary in a separate register called the proceedings book.