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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(a) in West Bengal Municipal Corporation Act, 2006

(a)if the article sold by a vendor is not of the nature, substance or quality demanded by the purchaser and is to his prejudice, or is nut of the nature, substance or quality which it purports oh is represented to be: