Supreme Court - Daily Orders
Principal Secretary,Government Of ... vs Jyoti Engineering College . on 25 September, 2014
ITEM NO.88 REGISTRAR COURT. 1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 8724-8768/2010
PRINCIPAL SECRETARY,GOVERNMENT OF KERALA Appellant(s)
VERSUS
JYOTI ENGINEERING COLLEGE & ORS. Respondent(s)
Date : 25/09/2014 These appeals were called on for hearing today.
For Appellant(s)
Mr. G. Prakash,Adv.
For Respondent(s)
Mr. K. V. Mohan,Adv.
Mr. M. T. George,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.26 16:58:20 IST Reason: