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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(1) in Sakri Canals Irrigation Rules, 1952

(1)No person shall after he has been required to desist therefrom pass or cause any animals or vehicle to pass on or across any of the works banks or channel of a canal or Ahara drainage work except over such bridges fords and ferries and their approaches as are provided for the purpose, unless, he has been granted a written permit in this behalf by the Sub-divisional Canal Officer.