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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(5)(b) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(b)the continuance in office of the members of the said authorities or bodies and filling up of vacancies of members and all other matters relating to these authorities;