Jammu & Kashmir High Court - Srinagar Bench
Mohammad Ashraf Khan And Others vs Raj Kumar Goyal And Others on 7 August, 2023
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 25
Regular Cause List
THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCP(S) no. 132/2020 in
WP(C) no. 2257/2019
Mohammad Ashraf Khan and others
...Appellant(s)/Petitioner(s)
Through: Mr. Ahmad Javed, Advocate
Vs.
Raj Kumar Goyal and others
...Respondent(s)
Through: Ms. Maha Majeed, Assisting counsel vice
Mr. Mohsin Qadiri, Sr. AAG
CORAM:
HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
07.08.2023 Respondents shall place on record the fresh status of the SLP (C) no. 2952/2019 titled Provincial Power Employees Union vs. State of Jammu and Kashmir by next date of hearing.
List on 20.10.2023.
(SINDHU SHARMA) JUDGE SRINAGAR 07.08.2023 "Imtiyaz"