Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 441] [Entire Act] State of Haryana - Subsection Section 441(i) in Punjab Jail Manual (i)women undertrial prisoners, who shall be admitted in Jails at whatever time presented for admission by the Police and on all days including Sundays and jail holidays;
