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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1)(i) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(i)Chairperson shall be a person possessing degree in Engineering from a recognized university, having at least thirty (30) years of experience. He shall also have adequate knowledge of Power Sector and have shown capacity in dealing with problems relating to consumer affairs;