Kerala High Court
K. Ramesh vs Jessy Thomas
Author: P.R. Ramachandra Menon
Bench: P.R.Ramachandra Menon
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
WEDNESDAY, THE 17TH DAY OF DECEMBER 2014/26TH AGRAHAYANA, 1936
Con.Case(C).No. 1398 of 2014 (S)
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JUDGMENT DATED 28-02-2014 IN WP(C).NO.3532/2014
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PETITIONER/RESPONDENT NO.3:
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K. RAMESH, S/O.K.OBAYYA, AGED 58 YEARS,
DIRECTOR OF INCOME TAX
(INTELLIGENCE & CRIMINAL INVESTIGATION),
KOCHI - 682 011.
BY ADV. SRI.N.NAGARESH, ASSIST. S.G. OF INDIA.
RESPONDENTS/PETITIONERS:
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1. JESSY THOMAS,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY, THE THALAPPALAM SERVICE
CO-OPERATIVE BANK LTD., PALLASANAL,
KOTTAYAM - 686 579.
2. GEORGE PHILIP,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY, THE MANJOOR SERVICE CO-OPERATIVE BANK LTD.,
KURUPPANTHARA, MANJOOR, KOTTAYAM - 686 603.
3. K.J. JOHNY,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY, THE MELUKAVU SERVICE CO-OPERATIVE BANK LTD.,
MELUKAVU, MATTOM, KOTTAYAM - 686 652.
4. B. BEENA KUMARI,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY, THE MOONILAVU SERVICE CO-OPERATIVE BANK LTD.,
MOONILAVU , KOTTAYAM-686 586.
5. BABU. V.U.,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY, THE NEELOOR SERVICE CO-OPERATIVE BANK LTD.,
NEELOOR, KOTTAYAM - 686 651.
6. P.M. SEBASTIAN,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY, THE TEEKOY SERVICE CO-OPERATIVE BANK LTD.,
TEEKOY, KOTTAYAM - 686 580.
Con.Case(C).No. 1398 of 2014 (S)
7. M.R. SABURAJAN,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY, THE MEENACHIL TALUK CO-OPERATIVE
EMPLOYEES CO-OPERATIVE SOCIETY LTD.,
MEENACHIL, KOTTAYAM - 686 575.
8. CHARLES ANTONY,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY, THE POONJAR SERVICE CO-OPERATIVE BANK LTD.,
POONJAR, KOTTAYAM - 686 581.
BY ADV. SRI.A.KUMAR.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 17-12-2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
rs.
Con.Case(C).No. 1398 of 2014 (S)
APPENDIX
PETITIONER'S ANNEXURES:-
ANNEXURE A COPY OF THE JUDGMENT DATED 28/02/2014 IN
WP(C).NO. 3532/2014 OF THIS HON'BLE COURT.
RESPONDENT'S ANNEXURES:- NIL.
//TRUE COPY//
P.A. TO JUDGE
rs.
P.R. RAMACHANDRA MENON, J.
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C.O.(C). No. 1398 of 2014
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Dated this the 17th day of December, 2014
JUDGMENT
Issue of almost similar nature has already been dealt with by this Court in C.O(C).No. 1396 of 2014 on 17.12.2014 itself. The said decision will govern the issue involved in this case as well.
Accordingly, interference is declined and the contempt matter is dismissed, without prejudice to the rights and liberties of the concerned officer/Department to proceed with further steps in accordance with law.
P.R. RAMACHANDRA MENON, JUDGE.
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