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[Cites 0, Cited by 0] [Section 581ZA] [Entire Act]

Union of India - Subsection

Section 581ZA(6) in The Companies (Amendment) Act, 2002

(6)Every annual general meeting shall be called, for a time during business hours, on a day that is not a public holiday and shall be held at the registered office of the Producer Company or at some other place within the city, town or village in whic the registered office of the Company is situate.