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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1)(a) in The Orissa Water Supply and Sewerage Board Act, 1991

(a)all the existing water supply and sewerage services, sewerage works and sewerage farm, including, all plants, machineries, water works, pumping stations, filter beds, water mains and public sewers in along, over or under any public street and all buildings lands and other works, materials, stores and things appertaining thereto, belonging to or vested in that local body;