Himachal Pradesh High Court
Dharmesh Sharma vs . Tanisha Sharma on 27 December, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dharmesh Sharma vs. Tanisha Sharma .
CMPMO No. 665 of 2022 27.12.2022 Present: Mr. Vinod K. Gupta, Advocate for the petitioner.
CMPMO No. 665 of 2022 Notice to respondent, returnable on 21st March, 2023, on taking steps within two days, be issued.
CMP No. 18008 of 2022 Notice in aforesaid terms. Till next date of hearing, final judgment in HMA No. 240 of 2019 pending before Principal Judge, Family Court, Sundernagar, District Mandi shall not be pronounced.
December 27, 2022 (Vivek Singh Thakur)
(ms) Judge
::: Downloaded on - 29/12/2022 20:39:26 :::CIS