Calcutta High Court
M/S. Hindalco Industries Ltd vs The Asst. Commissioner Commercial Tax on 11 April, 2019
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
OD-24
ORDER SHEET
WP 1868 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. HINDALCO INDUSTRIES LTD.
Versus
THE ASST. COMMISSIONER COMMERCIAL TAX
BEFORE:
The Hon'ble JUSTICE RAJARSHI BHARADWAJ
Date : 11th April, 2019.
Appearance:
Mr. A. Majumdar, Ld. A.A.G., Mr. P. Dudhoria, Adv. Mr. Avra Mazumdar, Adv.
... for the State The Court : No one appears for the petitioner. No accommodation is sought for.
The State is represented.
The matter is dismissed for default.
(RAJARSHI BHARADWAJ, J.) RS