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Calcutta High Court

M/S. Hindalco Industries Ltd vs The Asst. Commissioner Commercial Tax on 11 April, 2019

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

OD-24
                                  ORDER SHEET

                                 WP 1868 of 2006

                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE



                        M/S. HINDALCO INDUSTRIES LTD.
                                   Versus
                   THE ASST. COMMISSIONER COMMERCIAL TAX


     BEFORE:
     The Hon'ble JUSTICE RAJARSHI BHARADWAJ

Date : 11th April, 2019.

Appearance:

Mr. A. Majumdar, Ld. A.A.G., Mr. P. Dudhoria, Adv. Mr. Avra Mazumdar, Adv.
... for the State The Court : No one appears for the petitioner. No accommodation is sought for.
The State is represented.
The matter is dismissed for default.
(RAJARSHI BHARADWAJ, J.) RS