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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 30 in The Marine Insurance Act, 1963

30. Unvalued policy .-An unvalued policy is a policy which does not specify the value of the subject-matter insured, but subject to the limit of the sum insured, leaves the insurable value to be subsequently ascertained, in the manner hereinbefore explained.