Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Punjab - Subsection Section 49(c) in The Punjab Courts Act, 1918 (c)In section 7 (v) (b) of the Indian Court-fee Act, 1870, for the word "five" shall be substituted the word "ten".
