Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 18 in The Nathdwara Temple Rules, 1973 18. Orders to be in writing. - All orders and directions generally or specially issued by the Board or the Executive Committee or any ad-hoc committee in the Chief Executive Officer shall be in writing.
