Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] Union of India - Subsection Section 19(1)(n) in The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016 (n)matters relating to disciplinary action against any Member, officer or employee of the Authority.