Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 352 in Jharkhand Municipal Act, 2011 352. Regulations. - The municipality may make regulations consistent with this Act regulating the use of, and the prevention of nuisance in regard to bathing and washing places, streams, channels, tanks and wells and water supply from these sources.
