Supreme Court - Daily Orders
K.P. Manu,Malabar Cements Ltd. vs Chairman,Scrutiny Commt .V.C.Cert. on 3 April, 2014
ITEM NO.111 COURT NO.11 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 7065 OF 2008
K.P. MANU,MALABAR CEMENTS LTD. Appellant (s)
VERSUS
CHAIRMAN,SCRUTINY COMMT .V.C.CERT.& ANR Respondent(s)
(With appln(s) for stay,permission to file addl. documents,c/delay
in filing SLP,impleadment, with prayer for interim relief and office
report)
Date: 03/04/2014 This Appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Appellant(s)
Mr. John Mathew,Adv.
For Respondent(s)
Mr. R. Sathish,Adv.(Not present)
Mr. G. Prakash,Adv.
UPON hearing counsel the Court made the following
O R D E R
At the request of the learned counsel for the parties, list the matter on 30th April, 2014.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |