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Supreme Court - Daily Orders

K.P. Manu,Malabar Cements Ltd. vs Chairman,Scrutiny Commt .V.C.Cert. on 3 April, 2014

ITEM NO.111                   COURT NO.11            SECTION XIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

CIVIL APPEAL NO(s). 7065 OF 2008


K.P. MANU,MALABAR CEMENTS LTD.                       Appellant (s)

                   VERSUS

CHAIRMAN,SCRUTINY COMMT .V.C.CERT.& ANR           Respondent(s)
(With appln(s) for stay,permission to file addl. documents,c/delay
in filing SLP,impleadment, with prayer for interim relief and office
report)


Date: 03/04/2014    This Appeal was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE ANIL R. DAVE
          HON’BLE MR. JUSTICE VIKRAMAJIT SEN



For Appellant(s)
                       Mr. John Mathew,Adv.


For Respondent(s)
                       Mr. R. Sathish,Adv.(Not present)
                       Mr. G. Prakash,Adv.



             UPON hearing counsel the Court made the following
                                 O R D E R

At the request of the learned counsel for the parties, list the matter on 30th April, 2014.

|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |