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[Cites 0, Cited by 1] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(a) in Tamil Nadu Marine Fishing Regulation Act, 1983

(a)the need to protect the interest of different sections of persons engaged in fishing, particularly, those engaged in fishing using traditional fishing craft such as catamaran, country craft or canoe;