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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(5) in Orissa State Financial Corporation (Staff) Regulations, 1975

(5)An employee suffering from T.B. and being treated in recognised sanatorium can be granted extraordinary leave up to one year if the Medical Officer in charge of his treatment in the sanatorium recommends grant of leave and if but for leave the employee would have continued in his post.