Jammu & Kashmir High Court - Srinagar Bench
Fayaz Ahmad Rather vs U.T Of J&K And Ors on 4 September, 2023
Serial No. 79
Regular Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CM No. 1008/2023
In WP(C) No. 2610/2022
Fayaz Ahmad Rather
..... Petitioner/Appellant(s)
Through: None
V/s
U.T of J&K and Ors.
.....Respondent(s)
Through: None
CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL.
ORDER
04.09.2023 Steps for effecting service upon the respondents have not been taken. On the previous date of hearing i.e. 08.08.2023, two weeks time was granted to the learned counsel for the petitioner for taking requisite steps for service, but the needful has not been done till date.
As such, list before the Hon'ble Court on 09.10.2023.
(Registrar Judicial) SRINAGAR:
04.09.2023 "Mir Arif"