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M/S Pankaj Cotton Industries vs Union Of India on 25 April, 2019

     ITEM NO.7                          REGISTRAR COURT. 2                   SECTION III

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR RAJESH KUMAR GOEL

     IA 37553/2019, in SPECIAL LEAVE PETITION (CIVIL) Diary No(s).
     28622/2018

     M/S PANKAJ COTTON INDUSTRIES & ORS.                                    Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ANR.                                                  Respondent(s)

     (IA for withdrawal of case to be listed. )

     Date : 25-04-2019 These matters were called on for hearing today.



     For Petitioner(s)                  Mr. Udit Gupta,Adv.
                                        M/S. Udit Kishan And Associates, AOR

     For Respondent(s)                  Mr. Aamir Khan,Adv.
                                        Ms. Rukhsana Choudhury, AOR

                                        Mr.   Mukun P Unny,Adv.
                                        Ms.   Sindhu T.P.,Adv.
                                        M/s   India Law In,Advs.
                                        Mr.   P.V. Dinesh, Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

What gets revealed from the perusal of the office report is that the Ld. Counsel for the petitioner has filed an application for withdrawal of this Petition. Since the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.

14:49:42 IST RAJESH KUMAR GOEL Reason: Registrar MG