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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(a) in Rajasthan Fiscal Responsibilities and Budget Management Act, 2005

(a)in case of a change, the significant changes in the accounting standards policies and practices affecting or likely to affect the computation of prescribed fiscal indicators;