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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(4) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

(4)The third list to be known as list 'C' shall contain the names of officers who, on 26th April, 1966, were holding the posts of Secretary or Karya Adhikari, Engineer or Abhiyanta, Tax Officer, Kar Adhikari and Medical Officer or Chikitsa Adhikari, as the case may be, in a temporary or officiating capacity and it shall be arranged in order of seniority to be determined on the basis of the date of continuous temporary or officiating appointment to the respective posts :Provided that if the date of appointment referred to in sub-rules (2), (3) and (4) in respect of two or more officers is the same, the seniority inter se of such officers in the lists concerned shall be determined on the basis of their age.