Supreme Court - Daily Orders
B. Gowri vs M. Rajakumar on 28 November, 2022
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
ITEM NO.41 COURT NO.14 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2520/2022
B. GOWRI Petitioner(s)
VERSUS
M. RAJAKUMAR Respondent(s)
(FOR ADMISSION and IA No.171976/2022-EX-PARTE STAY )
Date : 28-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Rajnish Kumar Jha, AOR
Mr. Chandan Kumar, Adv.
Mr. Mahendra Kumar, Adv.
Mr. Kumar Rajeev, Adv.
Ms. Sushma, Adv.
For Respondent(s)
UPON hearing the counsel the court made the following
O R D E R
Issue notice returnable within four weeks. There shall be stay of further proceedings in Matrimonial case bearing No.M.C./265/2021 dated 07.12.2021 titled as “M. RajaKumar vs. Smt. B. Gowri” pending in the Court of Principal Judge, Family Court, Ballari, Distt. Ballari, Karnataka, until further orders.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2022.11.28 (Geeta Ahuja) 16:44:05 IST Reason: (Beena Jolly) Assistant Registrar-cum-PS Court Master