Rajasthan High Court - Jodhpur
M/S Quartz Rocc Llp vs Bhaagu Bai on 18 November, 2022
Author: Madan Gopal Vyas
Bench: Madan Gopal Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Revision Petition No. 200/2022
M/s Quartz Rocc Llp, Partnership Firm, Having Its Registered
Address At 77/3, Ashok Nagar, Udaipur Through Its Authorized
Partner Pradeep Mehta S/o Late Shri Surendra Ji Mehta, Aged
About 43 Years, Resident Of 77/3, Ashok Nagar, Udaipur. (Raj.)
----Petitioner
Versus
1. Smt. Bhaagu Bai D/o Late Shri Narayan Lal Ji, W/o Nathu
Lal Ji Bheel, Permanently Residing At Bhatewar, District
Udaipur, Currently Residing At Kikawas, Tehsil Vallabh
Nagar, District Udaipur.
2. Govind Ram S/o Bhajaa Ram Ji, By Caste Dangi, Residing
At Bhatarda Ki Sarai, Tehsil Vallabh Nagar, District Udaipur.
3. Amit Mehta S/o Shri Dalpatraj Ji Mehta, By Caste Jain,
Residing At 12, Kushal Bagh, Behind Jain Mandir,
University Road, Udaipur.
4. Ram Lal S/o Late Shri Narayan Lal Ji, By Caste Bheel,
Bhatewar, Tehsil Vallabh Nagar, Udaipur.
5. Smt. Hameri Bai W/o Late Shri Narayan Lal Ji, By Caste
Bheel, Bhatewar, Tehsil Vallabh Nagar, Udaipur.
6. Smt. Phuli Bai D/o Late Shri Narayan Lal Ji, by caste
Bheel, Bhatewar, Tehsil Vallabh Nagar, Udaipur.
----Respondents
For Petitioner(s) : Mr. Sanjay Nahar
For Respondent(s) :
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order 18/11/2022 Heard.
Admit.
(Downloaded on 18/11/2022 at 09:10:22 PM)(2 of 2) [CR-200/2022] Issue notice. Issue notice of the stay application/petition also, returnable within a period of four weeks.
Till then, further proceedings in Civil Suit No.23/2020 (Smt. Bhaagu Bai Vs. Govind Ram & Ors.) pending before the learned Senior Civil Judge, Vallabh Nagar, Udaipur shall remain stayed.
(MADAN GOPAL VYAS),J 30-Hanuman/-
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