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Rajasthan High Court - Jodhpur

M/S Quartz Rocc Llp vs Bhaagu Bai on 18 November, 2022

Author: Madan Gopal Vyas

Bench: Madan Gopal Vyas

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
               S.B. Civil Revision Petition No. 200/2022

M/s Quartz Rocc Llp, Partnership Firm, Having Its Registered
Address At 77/3, Ashok Nagar, Udaipur Through Its Authorized
Partner Pradeep Mehta S/o Late Shri Surendra Ji Mehta, Aged
About 43 Years, Resident Of 77/3, Ashok Nagar, Udaipur. (Raj.)

                                                                    ----Petitioner

                                    Versus

1.      Smt. Bhaagu Bai D/o Late Shri Narayan Lal Ji, W/o Nathu
        Lal Ji Bheel, Permanently Residing At Bhatewar, District
        Udaipur, Currently Residing At Kikawas, Tehsil Vallabh
        Nagar, District Udaipur.

2.      Govind Ram S/o Bhajaa Ram Ji, By Caste Dangi, Residing
        At Bhatarda Ki Sarai, Tehsil Vallabh Nagar, District Udaipur.

3.      Amit Mehta S/o Shri Dalpatraj Ji Mehta, By Caste Jain,
        Residing    At   12,     Kushal       Bagh,       Behind    Jain   Mandir,
        University Road, Udaipur.

4.      Ram Lal S/o Late Shri Narayan Lal Ji, By Caste Bheel,
        Bhatewar, Tehsil Vallabh Nagar, Udaipur.
5.      Smt. Hameri Bai W/o Late Shri Narayan Lal Ji, By Caste
        Bheel, Bhatewar, Tehsil Vallabh Nagar, Udaipur.


6.      Smt. Phuli Bai D/o Late Shri Narayan Lal Ji, by caste
        Bheel, Bhatewar, Tehsil Vallabh Nagar, Udaipur.


                                                                 ----Respondents


For Petitioner(s)        :     Mr. Sanjay Nahar
For Respondent(s)        :



          HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order 18/11/2022 Heard.

Admit.

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(2 of 2) [CR-200/2022] Issue notice. Issue notice of the stay application/petition also, returnable within a period of four weeks.

Till then, further proceedings in Civil Suit No.23/2020 (Smt. Bhaagu Bai Vs. Govind Ram & Ors.) pending before the learned Senior Civil Judge, Vallabh Nagar, Udaipur shall remain stayed.

(MADAN GOPAL VYAS),J 30-Hanuman/-

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