Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(2)(vii) in The Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 (vii)the names of co-sharers, if any, in the jagir land, together with the particulars of the share of each such co- sharer;