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Union of India - Section

Section 7 in The Central Motor Vehicles Rules, 1989

7. Affixing of photograph to medical certificate.

- A photograph of the applicant shall be affixed at the appropriate place shown in [Form 1-A] [Substituted by GSR 933(E), dated 28.10.1989, for 'Form 1' (w.e.f. 28.10.1989).] and the registered medical practitioner shall affix his signature and seal to the said photograph in such a manner that the signature and the seal appear partly on the photograph and partly on the form of the medical certificate:[* * *] [Proviso omitted by GSR 933(E), dated 28.10.1989 (w.e.f. 28.10.1989).]