Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(1)(f) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(f)The Medical Officer shall report to the Superintendent about the happening of the unnatural death of a child and see that the body is decently removed to the mortuary.