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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)The Chancellor shall be the Head of the University and shall, when present, preside at the convocation of [each University.] [Substituted by Act VIII of 1998.]