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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Rattan Chand And Another vs . Union Of India & Ors. on 4 November, 2022

Bench: Sabina, Sushil Kukreja

.

Rattan Chand and another vs. Union of India & Ors.

CWP No. 773 of 2016.

04.11.2022 Present: None.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondents.

CMP No.15180 of 2022 None has appeared on behalf of the applicants/petitioners.

In the interest of justice, list after two weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 09/11/2022 20:30:50 :::CIS