Himachal Pradesh High Court
Rattan Chand And Another vs . Union Of India & Ors. on 4 November, 2022
Bench: Sabina, Sushil Kukreja
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Rattan Chand and another vs. Union of India & Ors.
CWP No. 773 of 2016.
04.11.2022 Present: None.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondents.
CMP No.15180 of 2022 None has appeared on behalf of the applicants/petitioners.
In the interest of justice, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 09/11/2022 20:30:50 :::CIS