Madhya Pradesh High Court
Dinesh Kumar Dharmik vs Mr. Melwyn Rego Chairman M.D. on 8 August, 2018
1 CONC-994-2017
The High Court Of Madhya Pradesh
CONC-994-2017
(DINESH KUMAR DHARMIK Vs MR. MELWYN REGO CHAIRMAN M.D.)
7
Jabalpur, Dated : 08-08-2018
Shri N.P. Choudhury, learned counsel for the petitioner.
Shri V.S. Shroti, learned senior counsel with Shri Anoop Nair,
learned counsel for the respondents.
List this matter before a Bench in which I (Sujoy Paul) am not a Member expeditiously.
(SUJOY PAUL) JUDGE Biswal Digitally signed by SHIBA NARAYAN BISWAL Date: 2018.08.08 16:21:22 +05'30'