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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(ix) in Uka Tarsadia University First Statutes, 2012

(ix)To consider, review and approve proposals for promoting undergraduate, post graduate, teaching, research and extension of education, distance education, setting of new campuses, constituent colleges etc. on the recommendations of Academic Council, Schools, Centers, Academic Advisory Boards, Boards of studies, Academic Advisory Committees of Programmes etc.;