Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 156 in The Patents Act, 1970 156. Patent to bind Government.—Subject to the other provisions contained in this Act, a patent shall have to all intents the like effect as against Government as it has against any person.
