Supreme Court - Daily Orders
Brs Ventures Investments Ltd. vs Srei Infrastructure Finance Limited on 17 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.45 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4565/2021
BRS VENTURES INVESTMENTS LTD. Appellant(s)
VERSUS
SREI INFRASTRUCTURE FINANCE LIMITED & ANR. Respondent(s)
(List the matter as part-heard at 2.00 p.m.
IA No. 140481/2022 - CLARIFICATION/DIRECTION
IA No. 92239/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 11685/2023 - INTERVENTION APPLICATION IA No. 195887/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 166461/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 17-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE PANKAJ MITHAL For Appellant(s) Mr. Jaideep Gupta, Sr. Adv. Mr. Ajay Gaggar, Adv.
Mr. Amarjit Singh Bedi, AOR Mr. Yashwant Gaggar, Adv. Ms. Racheeta Chawla, Adv. Ms. Riddhi Bose, Adv.
Ms. Anindita Mitra, Adv.
For Respondent(s) No.1 Mr. Abhimanyu Bhandari, Adv.
Mr. Arav Pandit, Adv.
Mr. Thakur Ankit Singh, Adv. Ms. Rooh-e-hina Dua, AOR For Res.No.2 Mr. Navin Pawa, Sr. Adv.
Mr. Shamik Shirishbhai Sanjanwala, AOR Mr. Raheel Patel, Adv.Signature Not Verified
Mr. Shantanu Parmar, Adv.Digitally signed by Anita Malhotra Date: 2023.10.18 17:57:40 IST Reason: 1
For Intervenor(s) Mr. Darius Khambata,Sr.Adv.
Mr. Ritin Rai,Adv.
Mr. Rishabh Parikh,Adv. Mr. Tirth Nayak,Adv.
Mr. Vinam Gupta, AOR UPON hearing the counsel the Court made the following O R D E R Submissions are heard.
Judgment is reserved.
The parties are at liberty to file brief summary of submissions canvassed across the Bar within a period of ten days from today.
(ANITA MALHOTRA) (AVGV RAMU)
AR-CUM-PS COURT MASTER
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